Raj Kumar vs State Of U.P.
2019 Latest Caselaw 3452 ALL

Citation : 2019 Latest Caselaw 3452 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Raj Kumar vs State Of U.P. on 24 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- JAIL APPEAL No. - 405 of 2018
 

 
Appellant :- Raj Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Nagendra Singh Bisen,A/S0699/2012
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

List this case in the week commencing 13.5.2019.

Order Date :- 24.4.2019

RCT/-

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