Citation : 2019 Latest Caselaw 3444 ALL
Judgement Date : 24 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21655 of 2018 Applicant :- Abdul Suboor Opposite Party :- State Of U.P. Counsel for Applicant :- Manish Tiwary,Ashwini Kumar Awasthi Counsel for Opposite Party :- G.A.,Sanjeev Kumar Sharma Hon'ble Vipin Sinha,J.
List peremptorily on Ist May, 2019 as first case.
Order Date :- 24.4.2019
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