Golu vs State Of U.P.
2019 Latest Caselaw 3441 ALL

Citation : 2019 Latest Caselaw 3441 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Golu vs State Of U.P. on 24 April, 2019

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17465 of 2018
 

 
Applicant :- Golu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Piyush Dubey,Samir Kumar Garg
 
Counsel for Opposite Party :- G.A.,Akhlendra Pratap Singh
 

 
Hon'ble Vipin Sinha,J.

On the request of the learned counsel for the parties, list on Ist May, 2019.

Order Date :- 24.4.2019

aks

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