Roomali And 3 Others vs State Of U.P.
2019 Latest Caselaw 3440 ALL

Citation : 2019 Latest Caselaw 3440 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Roomali And 3 Others vs State Of U.P. on 24 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 5444 of 2018
 

 
Appellant :- Roomali And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brijesh Pratap Mishra,Sriram Dhar Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

The original record of lower court has already been received.

Since accused-appellants are in jail, office is directed to prepare paper book within a period of two months.

List in the week commencing 08.7.2019 for final hearing.

Order Date :- 24.4.2019

RCT/-

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