Smt. Saroj Bala And Others vs Smt. Usha Khaitan And Another
2019 Latest Caselaw 3436 ALL

Citation : 2019 Latest Caselaw 3436 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Smt. Saroj Bala And Others vs Smt. Usha Khaitan And Another on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1055 of 2006
 

 
Appellant :- Smt. Saroj Bala And Others
 
Respondent :- Smt. Usha Khaitan And Another
 
Counsel for Appellant :- Nigamendra Shukla
 
Counsel for Respondent :- U.S. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Recall Application No. 166505 of 2006)

1. Learned counsel appearing on behalf of respondent no. 2( The Oriental Insurance Company Limited )submits that the present application may be dismissed as not pressed.

2. Application is accordingly dismissed as not pressed.

3. Interim order, if any, stands vacated.

4. List the appeal on 1.5.2019 for final disposal.

Order Date :- 24.4.2019

Mukesh

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