Oriental Insurance Co Ltd vs Shramawati And Others
2019 Latest Caselaw 3431 ALL

Citation : 2019 Latest Caselaw 3431 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Oriental Insurance Co Ltd vs Shramawati And Others on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1760 of 2005
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Shramawati And Others
 
Counsel for Appellant :- Arvind Kumar
 
Counsel for Respondent :- R.K.Awasthi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed, a week's further time is granted to learned counsel to take steps.

On steps being taken, notice be made to the respondent no. 8 returnable on 27.5.2019.

Order Date :- 24.4.2019

Mukesh

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