New India Assurance Co Ltd vs Shrikant And Others
2019 Latest Caselaw 3429 ALL

Citation : 2019 Latest Caselaw 3429 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

New India Assurance Co Ltd vs Shrikant And Others on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 154 of 2004
 

 
Appellant :- New India Assurance Co Ltd
 
Respondent :- Shrikant And Others
 
Counsel for Appellant :- P.K. Bisaria,Brijesh Chandra Naik
 
Counsel for Respondent :- B.K. Mishra,Sanjay Kumar,Vashitha Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Sri Brijesh Chandra Naik, list on 2.5.2019.

Order Date :- 24.4.2019

Mukesh

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