New India Assurance Co. Ltd. vs Sajma And Others
2019 Latest Caselaw 3422 ALL

Citation : 2019 Latest Caselaw 3422 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

New India Assurance Co. Ltd. vs Sajma And Others on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 950 of 1997
 

 
Appellant :- New India Assurance Co. Ltd.
 
Respondent :- Sajma And Others
 
Counsel for Appellant :- S.D. Pathak,Vipin Chandra Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Since 1997 none has appeared for respondent. Perused Office Report. Service upon respondents is deemed sufficient.

List on 14.5.2019 for final disposal.

Order Date :- 24.4.2019

Mukesh

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