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Braj Kishor & Ors. vs Union Of India Thru. Secy. Deptt. ...
2019 Latest Caselaw 3420 ALL

Citation : 2019 Latest Caselaw 3420 ALL
Judgement Date : 24 April, 2019

Allahabad High Court
Braj Kishor & Ors. vs Union Of India Thru. Secy. Deptt. ... on 24 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 29715 of 2018
 
Petitioner :- Braj Kishor & Ors.
 
Respondent :- Union Of India Thru. Secy. Deptt. Of Labour & Ors.
 
Counsel for Petitioner :- Manish Kumar,Atul Kumar Dwivedi
 
Counsel for Respondent :- A.S.G.,Shikhar Anand
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Manish Kumar, learned counsel for the petitioners and Sri Shikhar Anand, learned counsel for the Food Corporation of India.

List this petition on 02.05.2019 in the additional cause list.

On the said date the learned counsel for the parties may file their written submissions supporting with the case laws.

The matter shall be heard on the next date in terms of order dated 15.03.2019.

Order Date :- 24.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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