Arvind Kumar vs State Of U.P.
2019 Latest Caselaw 3416 ALL

Citation : 2019 Latest Caselaw 3416 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Arvind Kumar vs State Of U.P. on 24 April, 2019

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11740 of 2018
 

 
Applicant :- Arvind Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Kumar
 
Counsel for Opposite Party :- G.A.,Rajesh Kumar Yadav
 

 
Hon'ble Vipin Sinha,J.

List in the next cause list.

Order Date :- 24.4.2019

aks

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