Smt. Savitri Devi And Others vs Awadh Nath Upadhyay And Others
2019 Latest Caselaw 3411 ALL

Citation : 2019 Latest Caselaw 3411 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Smt. Savitri Devi And Others vs Awadh Nath Upadhyay And Others on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3071 of 2008
 

 
Appellant :- Smt. Savitri Devi And Others
 
Respondent :- Awadh Nath Upadhyay And Others
 
Counsel for Appellant :- B.D. Pandey,Raj Kumar Singh
 
Counsel for Respondent :- Santosh Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Raj Kumar Singh-Advocate has sought adjournment on the ground of illness.

List on 15.5.2019.

Order Date :- 24.4.2019

Mukesh

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