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The Oriental Insurance Company ... vs Smt. Rani And Others
2019 Latest Caselaw 3410 ALL

Citation : 2019 Latest Caselaw 3410 ALL
Judgement Date : 24 April, 2019

Allahabad High Court
The Oriental Insurance Company ... vs Smt. Rani And Others on 24 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 823 of 2006
 

 
Appellant :- The Oriental Insurance Company Ltd.
 
Respondent :- Smt. Rani And Others
 
Counsel for Appellant :- Arun Kumar Shukla
 
Counsel for Respondent :- Nigmendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 15.5.2019.

List on 15.5.2019.

Order Date :- 24.4.2019

Mukesh

 

 

 
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