Citation : 2019 Latest Caselaw 3331 ALL
Judgement Date : 22 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16446 of 2019 Applicant :- Gyan Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Harsh Kumar Srivastava Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
This is 3rd bail application of the applicant.
List with previous papers before appropriate bench.
Order Date :- 22.4.2019
Masarrat
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