Bhai Lal Patel vs State Of U.P.
2019 Latest Caselaw 3325 ALL

Citation : 2019 Latest Caselaw 3325 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Bhai Lal Patel vs State Of U.P. on 22 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2811 of 2019
 

 
Appellant :- Bhai Lal Patel
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Dwivedi,Subhash Chandra Vishwakarma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the week commencing 27.5.2019 along with connected appeal.

In the meantime, counter affidavit may be filed by learned A.G.A.

Order Date :- 22.4.2019

RCT/-

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