Praveen Kumar Tyagi vs The Hon Ble High Court Of ...
2019 Latest Caselaw 3321 ALL

Citation : 2019 Latest Caselaw 3321 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Praveen Kumar Tyagi vs The Hon Ble High Court Of ... on 22 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 725 of 2017
 

 
Petitioner :- Praveen Kumar Tyagi
 
Respondent :- The Hon' ble High Court Of Judicature At Allahabad And Anr.
 
Counsel for Petitioner :- Akhilesh Tripathi
 
Counsel for Respondent :- Manish Goyal,S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Sri Manish Goyal, learned counsel for the respondents states that his counter affidavit is ready and that he will serve a copy of the same upon the learned counsel for the petitioner within 24 hours.

He may serve it as above.

List in the next cause list.

Order Date :- 22.4.2019

Pramod Tripathi

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