Govind Narain vs State Of U.P. Thru Secy. And 2 ...
2019 Latest Caselaw 3319 ALL

Citation : 2019 Latest Caselaw 3319 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Govind Narain vs State Of U.P. Thru Secy. And 2 ... on 22 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 49571 of 2013
 

 
Petitioner :- Govind Narain
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- R.N. Kesari
 
Counsel for Respondent :- C.S.C.,Ram Raj Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

The Counter affidavit filed on 7.2.2017 is not on record.

Office is directed to trace it out and place it on record.

List in the next cause list showing the name of Sri Rahul Rathi as counsel for the petitioner.

Order Date :- 22.4.2019

Pramod Tripathi

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