Anuj Kumar And 2 Others vs State Of U.P.
2019 Latest Caselaw 3318 ALL

Citation : 2019 Latest Caselaw 3318 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Anuj Kumar And 2 Others vs State Of U.P. on 22 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 5592 of 2017
 

 
Appellant :- Anuj Kumar And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Indra Sen Singh,Vinod Kumar Singh
 
Counsel for Respondent :- G.A.,Jai Prakash Prasad,Pushkar Nath Tripathi
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Jai Prakash Prasad, learned counsel for the complainant.

List in the week commencing 06.5.2019.

Order Date :- 22.4.2019

RCT/-

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