Dharmendra vs State Of U.P.
2019 Latest Caselaw 3316 ALL

Citation : 2019 Latest Caselaw 3316 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Dharmendra vs State Of U.P. on 22 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1513 of 2018
 

 
Applicant :- Dharmendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Narendra Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of the State and supplementary affidavit filed on behalf of the applicant, are taken on record.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 22.4.2019

Masarrat

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