Nannhe Lal And 3 Others vs State Of U.P.
2019 Latest Caselaw 3274 ALL

Citation : 2019 Latest Caselaw 3274 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Nannhe Lal And 3 Others vs State Of U.P. on 19 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 427 of 2019
 

 
Appellant :- Nannhe Lal And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amar Bahadur Maurya,Rajesh Kumar Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted three weeks' time to file counter affidavit.

List in the week commencing 20.5.2019.

Order Date :- 19.4.2019

RCT/-

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