Krishna Autar vs Ram Dayal
2019 Latest Caselaw 3271 ALL

Citation : 2019 Latest Caselaw 3271 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Krishna Autar vs Ram Dayal on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1051 of 2019
 

 
Appellant :- Krishna Autar
 
Respondent :- Ram Dayal
 
Counsel for Appellant :- K.K.Arora
 
Counsel for Respondent :- A.C.Tripathi,Tarun Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri K.K. Arora, learned counsel for appellant has sought adjournment on the ground of illness.

List on 29.4.2019.

Order Date :- 19.4.2019

Mukesh

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