Mehtab Alam vs Nitin Kushwaha And Another
2019 Latest Caselaw 3269 ALL

Citation : 2019 Latest Caselaw 3269 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Mehtab Alam vs Nitin Kushwaha And Another on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1081 of 2019
 

 
Appellant :- Mehtab Alam
 
Respondent :- Nitin Kushwaha And Another
 
Counsel for Appellant :- Ashok Kumar Singh,Dheeraj Kumar Singh,Smt Rekha Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents by speed/ registered post returnable on 3rd July, 2019.

Steps be taken immediately.

Order Date :- 19.4.2019

Mukesh

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