United India Insurance Co Ltd vs Samera And Another
2019 Latest Caselaw 3267 ALL

Citation : 2019 Latest Caselaw 3267 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

United India Insurance Co Ltd vs Samera And Another on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1466 of 2004
 

 
Appellant :- United India Insurance Co Ltd
 
Respondent :- Samera And Another
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- V.K. Singh,A.K. Singh,Nigamendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Sri A.K. Singh and Sri V.K. Singh, Advocates, list on 29.4.2019.

Order Date :- 19.4.2019

Mukesh

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