The Oriental Insurance Co. Ltd. vs Shamshad Ali And Others
2019 Latest Caselaw 3264 ALL

Citation : 2019 Latest Caselaw 3264 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Shamshad Ali And Others on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 47 of 2003
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Shamshad Ali And Others
 
Counsel for Appellant :- V.C.Dixit
 
Counsel for Respondent :- Nigamendra Shukla,Amresh Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of Sri V.C. Dixit, learned counsel for appellant, list on 39.4.2019.

Order Date :- 19.4.2019

Mukesh

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