Lalla Singh And Others vs National Insurance Co.Ltd.And ...
2019 Latest Caselaw 3262 ALL

Citation : 2019 Latest Caselaw 3262 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Lalla Singh And Others vs National Insurance Co.Ltd.And ... on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 347 of 2000
 

 
Appellant :- Lalla Singh And Others
 
Respondent :- National Insurance Co.Ltd.And Another
 
Counsel for Appellant :- R.K.Porwal
 
Counsel for Respondent :- Rajeev Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 29.4.2019.

Order Date :- 19.4.2019

Mukesh

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