United India Insurance vs Km. Tarawati
2019 Latest Caselaw 3260 ALL

Citation : 2019 Latest Caselaw 3260 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

United India Insurance vs Km. Tarawati on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 859 of 1988
 

 
Appellant :- United India Insurance
 
Respondent :- Km. Tarawati
 
Counsel for Appellant :- Vineet Saran,Nagendra Kumar Srivastava
 
Counsel for Respondent :- A.K. Sinha,Awadhesh Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 29.4.2019.

Order Date :- 19.4.2019

Mukesh

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