National Insurance Co. Ltd. vs Mahesh Chand And Others
2019 Latest Caselaw 3259 ALL

Citation : 2019 Latest Caselaw 3259 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

National Insurance Co. Ltd. vs Mahesh Chand And Others on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1640 of 2003
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Mahesh Chand And Others
 
Counsel for Appellant :- , ,Ajai Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared on behalf of appellant/respondent.

2. Appeal is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 19.4.2019

Mukesh

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