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Sri Yash Malviya vs Union Of India And 5 Others
2019 Latest Caselaw 3255 ALL

Citation : 2019 Latest Caselaw 3255 ALL
Judgement Date : 19 April, 2019

Allahabad High Court
Sri Yash Malviya vs Union Of India And 5 Others on 19 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 39652 of 2017
 

 
Petitioner :- Sri Yash Malviya
 
Respondent :- Union Of India And 5 Others
 
Counsel for Petitioner :- Adya Swaroop Pandey
 
Counsel for Respondent :- Rajnish Kumar Rai
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List in the next cause list showing the name of Sri Satish Chaturvedi as counsel for the respondents.

Order Date :- 19.4.2019

Pramod Tripathi

 

 

 
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