Citation : 2019 Latest Caselaw 3254 ALL
Judgement Date : 19 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 24488 of 2014 Petitioner :- Ravi Kant Gupta And 6 Ors. Respondent :- U.O.I. Thru Secry. Railway And 5 Ors. Counsel for Petitioner :- Vidya Bhushan Srivastava,Nand Lal Pandey,Suyash Pandey,U.P. Srivastava Counsel for Respondent :- Vivek Singh,S.C. Hon'ble Pankaj Mithal,J.
Hon'ble Prakash Padia,J.
Office is directed to issue notices to respondents no.2 to 5 for engaging another counsel.
List after service of notice. In the meantime, Sri N. L. Pandey, learned counsel for the petitioner may file rejoinder affidavit.
Order Date :- 19.4.2019
Pramod Tripathi
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