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Union Of India Thru G.M. New Delhi ... vs Y.N.Singh And Another
2019 Latest Caselaw 3252 ALL

Citation : 2019 Latest Caselaw 3252 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Union Of India Thru G.M. New Delhi ... vs Y.N.Singh And Another on 19 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 45818 of 2011
 

 
Petitioner :- Union Of India Thru G.M. New Delhi And Others
 
Respondent :- Y.N.Singh And Another
 
Counsel for Petitioner :- A.K.Gaur,Rajnish Kumar Rai
 
Counsel for Respondent :- Anand Kumar,S.C.,Sudama Ram
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Since the pleadings have been exchanged in this writ petition, it is ripe for final disposal at the admission stage itself.

Accordingly, we direct the office to list this writ petition on any Wednesday.

The stay order, granted earlier, shall remain in operation until further orders.

Order Date :- 19.4.2019

Pramod Tripathi

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Union Of India Thru G.M. New Delhi ... vs Y.N.Singh And Another
2019 Latest Caselaw 3252 ALL

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Union Of India Thru G.M. New Delhi ... vs Y.N.Singh And Another
2019 Latest Caselaw 3252 ALL