Krishna Kumar Srivastava vs State Of U.P. Thru Prin. Secy. ...
2019 Latest Caselaw 3248 ALL

Citation : 2019 Latest Caselaw 3248 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Krishna Kumar Srivastava vs State Of U.P. Thru Prin. Secy. ... on 19 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9314 of 2019
 
Petitioner :- Krishna Kumar Srivastava
 
Respondent :- State Of U.P. Thru Prin. Secy. Social Welfare Deptt. & Ors.
 
Counsel for Petitioner :- Ratnesh Chandra,Abhishek Pratap,Mohit Pandey
 
Counsel for Respondent :- C.S.C.,Somesh Tripathi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the week commencing 29.04.2019 as fresh.

Order Date :- 19.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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