Khushi Ram Yadav vs State Of U.P.
2019 Latest Caselaw 3242 ALL

Citation : 2019 Latest Caselaw 3242 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Khushi Ram Yadav vs State Of U.P. on 19 April, 2019

Bench: Bachchoo Lal, Ram Krishna Gautam




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL APPEAL No. - 3754 of 2011
 

 
Appellant :- Khushi Ram Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Zafar Abbas,Abhitosh Mishra,Jaysingh Yadav,M.C. Chaturvedi,Ray Sahab Yadav
 
Counsel for Respondent :- Govt. Advocate,Ramesh Singh
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Ram Krishna Gautam,J.

On the request of learned counsel for the appellant, the case is passed over for the day.

Order Date :- 19.4.2019

Masarrat

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