U.I.I.C. vs Smt. A. Kumar
2019 Latest Caselaw 3240 ALL

Citation : 2019 Latest Caselaw 3240 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

U.I.I.C. vs Smt. A. Kumar on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 158 of 1991
 

 
Appellant :- United India Insurance Company Limited
 
Respondent :- Smt. Ashok Kumari
 
Counsel for Appellant :- A.B. Saran,Nagendra Kumar Srivastava
 
Counsel for Respondent :- R. Tandon
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 6.5.2019.

List on 20.5.2019.

Order Date :- 19.4.2019

Mukesh

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