Oriental Insurance Co.Ltd. vs Ram Autar And Others
2019 Latest Caselaw 3239 ALL

Citation : 2019 Latest Caselaw 3239 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Oriental Insurance Co.Ltd. vs Ram Autar And Others on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1379 of 1999
 

 
Appellant :- Oriental Insurance Co.Ltd.
 
Respondent :- Ram Autar And Others
 
Counsel for Appellant :- N.K.Chatterjee
 
Counsel for Respondent :- Vinod Sinha,P.K. Srivastava,S.P. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 6.5.2019.

List on 20.5.2019.

Order Date :- 19.4.2019

Mukesh

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