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Sandeep Yadav vs State Of U.P.
2019 Latest Caselaw 3204 ALL

Citation : 2019 Latest Caselaw 3204 ALL
Judgement Date : 18 April, 2019

Allahabad High Court
Sandeep Yadav vs State Of U.P. on 18 April, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14574 of 2019
 

 
Applicant :- Sandeep Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Haya Rizvi
 
Counsel for Opposite Party :- G.A.,Vijay Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant as well as learned A.G.A. pray for and are granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List thereafter.

Order Date :- 18.4.2019

Masarrat

 

 

 
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