Citation : 2019 Latest Caselaw 3170 ALL
Judgement Date : 18 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 72 Case :- CRIMINAL APPEAL No. - 4015 of 2018 Appellant :- Sanjeev Kumar Srivastava @ Babloo And Another Respondent :- State Of U.P. Counsel for Appellant :- B.N.Singh,Santosh Kumar Singh Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list in the week commencing 01.7.2019.
Order Date :- 18.4.2019
RCT/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!