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Univerrsal Sompo General ... vs Mohammad Faheem And 2 Others
2019 Latest Caselaw 3140 ALL

Citation : 2019 Latest Caselaw 3140 ALL
Judgement Date : 18 April, 2019

Allahabad High Court
Univerrsal Sompo General ... vs Mohammad Faheem And 2 Others on 18 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 465 of 2019
 

 
Appellant :- Univerrsal Sompo General Insurance Co .Ltd.
 
Respondent :- Mohammad Faheem And 2 Others
 
Counsel for Appellant :- Rahul Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Certificate of deposit be produced on or before 20.4.2019.

Office to give regular number.

Admit.

Issue notice to respondents by speed / registered post returnable on 1.7.2019

Steps be taken immediately.

Stay on deposit of the entire decretal amount awarded by Court below in Case No.ECA-131/2014, if not already deposited within two months from today, out of which, 25% shall be invested in an interest fetching account / FDR in a nationalised Bank and the balance 75% shall be released to the claimant - respondents without furnishing security within one month thereafter.

Order Date :- 18.4.2019

Mukesh

 

 

 
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