Ram Sanehi And Another vs Competent Authority/Additional ...
2019 Latest Caselaw 3136 ALL

Citation : 2019 Latest Caselaw 3136 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Ram Sanehi And Another vs Competent Authority/Additional ... on 18 April, 2019

Bench: Pradeep Kumar Baghel, Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 13439 of 2019
 

 
Petitioner :- Ram Sanehi And Another
 
Respondent :- Competent Authority/Additional District Magistrate
 
Counsel for Petitioner :- Alok Krishan Tripathi,Pradeep Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Rohit Ranjan Agarwal,J.

Learned counsel for the petitioners may file an impleadment application.

Put up this case on 23rd April, 2019 as fresh.

Order Date :- 18.4.2019

SKT/-

Download the LatestLaws.com Mobile App