Sangam Construction Co. And ... vs State Of U P And 6 Others
2019 Latest Caselaw 3134 ALL

Citation : 2019 Latest Caselaw 3134 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Sangam Construction Co. And ... vs State Of U P And 6 Others on 18 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 13503 of 2019
 

 
Petitioner :- Sangam Construction Co. And Another
 
Respondent :- State Of U P And 6 Others
 
Counsel for Petitioner :- Shashank Shekhar Mishra,Swapnil Kumar
 
Counsel for Respondent :- C.S.C.,Sushil Kumar Rao
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Supplementary affidavit is taken on record.

On request of Sri Swapnil Kumar, learned counsel for the petitioners, put up tomorrow to enable him to furnish the format of the solvency certificate as contained in appendix 4.

Order Date :- 18.4.2019

Pramod Tripathi

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