Somnath Yadav vs Bharat Sanchar Nigam Limited And 2 ...
2019 Latest Caselaw 3132 ALL

Citation : 2019 Latest Caselaw 3132 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Somnath Yadav vs Bharat Sanchar Nigam Limited And 2 ... on 18 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 5992 of 2019
 

 
Petitioner :- Somnath Yadav
 
Respondent :- Bharat Sanchar Nigam Limited And 2 Others
 
Counsel for Petitioner :- Ram Krishna Mishra,Nagendra Krishna,Pavan Kumar
 
Counsel for Respondent :- Ajeet Kumar Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

The application of the petitioner for compassionate appointment on Class IV post was rejected on 20.5.2014. The original application preferred before the Central Administrative Tribunal has also been dismissed.

Sri Ajeet Kumar Singh, learned counsel who has accepted notice on behalf of respondents is directed to seek instructions and to file counter affidavit within a month. Two weeks thereafter is allowed to file rejoinder affidavit.

List for admission/final disposal on expiry of aforesaid period.

Order Date :- 18.4.2019

M.A.Ansari