Saeed Ahmad And 2 Others vs U.P.S.R.T.C. Rajapur Regional ...
2019 Latest Caselaw 3128 ALL

Citation : 2019 Latest Caselaw 3128 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Saeed Ahmad And 2 Others vs U.P.S.R.T.C. Rajapur Regional ... on 18 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1073 of 2019
 

 
Appellant :- Saeed Ahmad And 2 Others
 
Respondent :- U.P.S.R.T.C. Rajapur Regional Office And Another
 
Counsel for Appellant :- Ram Singh,Amit Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post returnable on 1.7.2019.

Steps be taken immediately.

Order Date :- 18.4.2019

Mukesh

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