Neeraj Dixit @ Koshlendra vs State Of U.P.
2019 Latest Caselaw 3104 ALL

Citation : 2019 Latest Caselaw 3104 ALL
Judgement Date : 17 April, 2019

Allahabad High Court

Neeraj Dixit @ Koshlendra vs State Of U.P. on 17 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12671 of 2018
 

 
Applicant :- Neeraj Dixit @ Koshlendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Sengar, ,Sri Manvendra Singh
 
Counsel for Opposite Party :- G.A.,Mahendra Pratap Yadav
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant list in the next cause list. Learned counsel for the applicant shall inform in writing to the learned counsel for the complainant about this order.

Order Date :- 17.4.2019

Masarrat

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