Guddu @ Mohsim vs State Of U.P.
2019 Latest Caselaw 3103 ALL

Citation : 2019 Latest Caselaw 3103 ALL
Judgement Date : 17 April, 2019

Allahabad High Court

Guddu @ Mohsim vs State Of U.P. on 17 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13506 of 2018
 

 
Applicant :- Guddu @ Mohsim
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jagadish Prasad Yadav,Mohd. Aslam
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

The case is passed over for the day on the ground of illness slip of Sri Mohd. Aslam, learned counsel for the applicant.

Order Date :- 17.4.2019

Masarrat

Download the LatestLaws.com Mobile App