Laljeet @ Jogendra vs State Of U.P.
2019 Latest Caselaw 3098 ALL

Citation : 2019 Latest Caselaw 3098 ALL
Judgement Date : 17 April, 2019

Allahabad High Court

Laljeet @ Jogendra vs State Of U.P. on 17 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15701 of 2019
 

 
Applicant :- Laljeet @ Jogendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satendra Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the appellant, list this case on 29.4.2019 as a fresh.

Order Date :- 17.4.2019

RCT/-

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