Smt. Rajwani vs Bindra Prasad Shukla And Another
2019 Latest Caselaw 3094 ALL

Citation : 2019 Latest Caselaw 3094 ALL
Judgement Date : 17 April, 2019

Allahabad High Court

Smt. Rajwani vs Bindra Prasad Shukla And Another on 17 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3636 of 2009
 

 
Appellant :- Smt. Rajwani
 
Respondent :- Bindra Prasad Shukla And Another
 
Counsel for Appellant :- Sharve Singh
 
Counsel for Respondent :- R.S.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of learned counsel for the appellant, list on 17.5.2019.

Order Date :- 17.4.2019

Mukesh

Download the LatestLaws.com Mobile App