Sumri Deen vs Chakrapani Awasthi And Others
2019 Latest Caselaw 3093 ALL

Citation : 2019 Latest Caselaw 3093 ALL
Judgement Date : 17 April, 2019

Allahabad High Court

Sumri Deen vs Chakrapani Awasthi And Others on 17 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1207 of 2001
 

 
Appellant :- Sumri Deen
 
Respondent :- Chakrapani Awasthi And Others
 
Counsel for Appellant :- 
 
Counsel for Respondent :- C.B.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Prem Shanker Kushwaha-Advocate has instruction to appear for appellant in this matter. He may file his vakalatnama in the registry of this High Court on or before 24.4.2019.

List on 26.4.2019 showing the name of Sri Prem Shanker Kushwaha as counsel for appellant.

Order Date :- 17.4.2019

Mukesh

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