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Executive Engineer, Public Works ... vs Anita And 7 Others
2019 Latest Caselaw 3089 ALL

Citation : 2019 Latest Caselaw 3089 ALL
Judgement Date : 17 April, 2019

Allahabad High Court
Executive Engineer, Public Works ... vs Anita And 7 Others on 17 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 169 of 2019
 

 
Appellant :- Executive Engineer, Public Works Department (Electrical/Mechanical Division)
 
Respondent :- Anita And 7 Others
 
Counsel for Appellant :- Sushil Kumar Mehrotra,C.S.C.
 
Counsel for Respondent :- Amit Kumar Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Await for service on respondent no. 8 as he is driver of vehicle.

This matter is adjourned because of the hyper technical stand taken by Sri Amit Kumar Verma-Advocate.

List no 29.4.2019.

Order Date :- 17.4.2019

Mukesh

 

 

 
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