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O.I.C vs Man
2019 Latest Caselaw 3078 ALL

Citation : 2019 Latest Caselaw 3078 ALL
Judgement Date : 17 April, 2019

Allahabad High Court
O.I.C vs Man on 17 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1079 of 1988
 

 
Appellant :- Oriental Insurance Company Limited
 
Respondent :- Man
 
Counsel for Appellant :- ,Ashutosh Vaish,Parmatma Rai
 
Counsel for Respondent :- R.P. Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The appeal is of the year 1988, so as to ascertain who was the real owner. The policy which is not on record before this Court will also have to be ascertained.

Hence, call for record of Court below so as to reach this Court on or before 15.5.2019.

List on 17.5.2019.

Order Date :- 17.4.2019

Mukesh

 

 

 
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