Radha Charan And Anr. vs State Of U.P.
2019 Latest Caselaw 3056 ALL

Citation : 2019 Latest Caselaw 3056 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Radha Charan And Anr. vs State Of U.P. on 16 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1111 of 2019
 

 
Appellant :- Radha Charan And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Kumar Verma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted three weeks and no more time to file counter affidavit.

List in the week commencing 13th May, 2019.

Order Date :- 16.4.2019

RCT/-

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