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Dharmendra vs State Of U.P.
2019 Latest Caselaw 3054 ALL

Citation : 2019 Latest Caselaw 3054 ALL
Judgement Date : 16 April, 2019

Allahabad High Court
Dharmendra vs State Of U.P. on 16 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 749 of 2018
 

 
Appellant :- Dharmendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lalit Kumar Shukla
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

List in the week commencing 06.5.2019.

In the meantime, rejoinder affidavit may be filed.

Order Date :- 16.4.2019

RCT/-

 

 

 
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