Upendra @ Karu vs State Of U.P.
2019 Latest Caselaw 3051 ALL

Citation : 2019 Latest Caselaw 3051 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Upendra @ Karu vs State Of U.P. on 16 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15649 of 2019
 

 
Applicant :- Upendra @ Karu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manish Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

This is 2nd bail application of the applicant.

List with previous papers before appropriate bench.

Order Date :- 16.4.2019

Masarrat

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